Supreme Court - Daily Orders
Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 16 December, 2019
Bench: Navin Sinha, Krishna Murari
ITEM NO.41 COURT NO.15 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14343/2017
(Arising out of impugned final judgment and order dated 20-01-2017
in DBSAW No. 1249/2016 20-01-2017 in SBCWP No. 4749/2013 passed by
the High Court Of Judicature for Rajasthan at Jaipur)
PRADEEP PARWANI Petitioner(s)
VERSUS
STATE OF RAJASTHAN SECRETARIAT AND ORS. Respondent(s)
Date : 16-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr.Jaswant Parkeya, Adv.
Mr. O. P. Bhadani, AOR
For Respondent(s) Dr. Manish Singhvi, Sr. Adv.
Mr. Shailja Nanda Mishra, Adv.
Mr. Arpit Parkash, Adv.
Mr. Sandeep Kumar Jha, Adv.
Mr. Abhinav S. Raghuvanshi, Adv.
Mr. Milind Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on re-opening after winter vacation. In the meantime, the respondents may file additional documents.
(RAJNI MUKHI) (DIPTI KHURANA) Signature Not Verified SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Digitally signed by RAJNI MUKHI Date: 2019.12.18 16:55:06 IST Reason: