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[Section 26]
[Entire Act]
State of Karnataka - Subsection
Section 26(1) in Nie University Act, 2019
| (i) The Vice-Chancellor | - | Chairperson |
| (ii) The Pro Vice Chancellor | - | Member |
| (iii) The Registrar | - | Secretary |
| (iv) Such other members as may be specified bythe Statutes. |