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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Bombay Presidency - Subsection

Section 4A(h) in Bombay Khadi and Village Industries Act, 1960

(h)he has directly or indirectly, by himself or his partner or by a member of his family any share or interest in any transaction of loan of money borrowed by any village industry from the Board: or