Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 5 in The Orissa Motor Vehicles Taxation Rules, 1976

5.

Separate declaration or additional declaration shall be submitted for each vehicle at the time of payment of [tax, additional tax, one time tax or differential tax under section 4, 4-A, 5 or 6] [Substituted vide Orissa Gazette Extraordinary No. 510/9.5.1994.].