Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(2)(h) in The Haryana Development and Regulation of Urban Areas Act, 1975

(h)form and manner of making application under sub-section (2) of Section 9.