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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(1)The Committee for PACET Admissions shall be constituted by the Competent Authority with the following members to advise the Convenor of PACET Admissions, in the matters relating to admissions and on such other matters necessary for the smooth conduct of admissions.
(A)Chairman of Andhra Pradesh State Council of Higher Education........... (Chairman)
(B)Secretary of Andhra Pradesh State Council of Higher Education.
(C)Convenor of PACET Admissions (Member Convenor)
(D)Professor in-charge of Computer/ online systems in admission camp.
(E)Three representatives of the Private Unaided Professional Institutions offering B. Arch/B. Planning as nominated by the State Council.
(F)Three representatives of the Private Unaided Professional Institutions offering B. Arch/B. Planning as nominated by the State Council.
(G)Commissioner/Director of Technical Education or his nominee.
(H)One special invitee nominated by the State Council.