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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(1)(c) in Bihar Entertainments Tax Rules, 1984

(c)The proprietor shall cause the presence of a Gatekeeper with a note book prescribed in clause (d) at every entrance to the entertainment while the show is on. The entries in the note book shall be completed before interval or within half of the duration of the show, whether falls earlier.