Himachal Pradesh High Court
Ramesh Chand vs . Leela Devi & Others. on 9 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ramesh Chand Vs. Leela Devi & others.
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Cr.MMO No. 150 of 2020 9.3.2022 Present: Mr.Tara Singh Chauhan, Advocate, for the petitioner.
Mr.Dheeraj K. Vashisht, Advocate, for the respondents.
One more, but last opportunity of two weeks, is granted to file rejoinder, failing which right to file rejoinder shall stand closed.
List for consideration on 1st April, 2022.
(Vivek Singh Thakur), Judge.
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