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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2)(a1) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(a1)under section 5D, for prescribing the terms and conditions and the manner of licensing, management, marketing, trading and any other matters, relating to markets established under that section.