Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 28 in The Punjab Homoeopathic Practitioners Act, 1965

28. Prohibition to practise of persons not registered.

- No person, other than a practitioner registered under this Act, shall practice or hold himself out, whether directly or by implication, as practising or as being prepared to practice the Homoeopathic System.