Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(b) in Bihar State Public Libraries and Information Centre Act, 2008 (b)Grants or donations given by the Govt, of India or Raja Ram Mohan Roy Library Foundation for the development of libraries at different level.
