Allahabad High Court
Chandra Pal And Others vs Land Management Committee And Others on 11 August, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- WRIT - C No. - 1470 of 1998 Petitioner :- Chandra Pal And Others Respondent :- Land Management Committee And Others Petitioner Counsel :- D.V. Jaiswal Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Sanjay Misra,J.
Cause list has been revised. None appears on behalf of the petitioner to press this petition. Learned Standing Counsel for the respondents is present. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution.
Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 11.8.2010 Pravin