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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(10)(i) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(i)if its label contains any statement, design or graphic statement/representation thereto which is false or misleading in any material particular, or if its package is otherwise deceptive in respect of its contents; or