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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Andhra Pradesh Agricultural University Act, 1963

(i)"Prescribed" - means prescribed by the statutes;
(ia)[ "recognized college or recognized institution" means a college or institution, as the case may be, recognized by the University under the conditions prescribed;] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]