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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(2) in The Gujarat Corneal Grafting Proceedings Act, 1957

(2)In particular and without prejudice to the generality of the foregoing power, such rules may be made to provide for all matters expressly allowed by this Act to be prescribed by rules.