Bombay High Court
Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Banl Ltd on 10 June, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
(18)-IA-1165-22.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally
signed by
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2022.06.13
INTERIM APPLICATION NO.1165 OF 2022
11:34:52
+0530
IN
CIVIL REVISION APPLICATION NO.411 OF 2011
Shri. Sant Grantha Parayan Mandir Trust ..Applicant
Versus
The Pune Peoples Co-operative Bank Ltd. ..Respondent
Mr. Satyajeet A. Rajeshirke, for the Applicant.
Mr. Kirit J. Hakani, for the Respondent.
CORAM : NITIN W. SAMBRE, J.
DATE : 10th JUNE, 2022 P.C.
1. Mr. Rajiv Patil, Senior Advocate is appointed by consent of the parties as mediator as the dispute pertains to landlord and tenant.
2. Parties hereto agree that they shall appear before the mediator on 27th June, 2022.
3. Mediator is requested to submit his report within six weeks.
4. Stand over to 28th July, 2022.
[NITIN W. SAMBRE, J.]
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