Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(p) in The Bodoland Autonomous Council Act, 1993 (p)"Commission" means State Election Commission, Assam Constituted vide Government Notification No. PDA, 116/94/5 dated Dispur, May 31,1994.
