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[Cites 0, Cited by 0] [Section 921] [Entire Act]

Bengal Presidency - Subsection

Section 921(k) in Police Regulations, Bengal , 1943

(k)It is the duty of every servant of the Crown to see that his service book or roll is properly maintained in order that there may be no difficulty in verifying his service for pension. The head of the office should, therefore, permit a servant of the Crown to examine his service book or roll should he at any time desire to do so.