Delhi High Court - Orders
Shri Umiya Kanya Mahavidyalaya & Anr vs National Council For Teacher Education ... on 30 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10356/2016
SHRI UMIYA KANYA MAHAVIDYALAYA & ANR
..... Petitioners
Through: Ms. Binisa Mohanty, Adv.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR ..... Respondents
Through: Ms. Arunima Dwivedi, SC-
NCTE and Ms. Preeti Kumra,
Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 30.01.2019 As Ms. Dwivedi is in some difficulty in the afternoon and this matter is unlikely to reach in the forenoon, she seeks an adjournment.
Ms. Binisa Mohanty appearing for Mr. Amitesh Kumar for the petitioner has no objection.
Renotify on 8th February, 2019 for disposal at the end of the board.
C.HARI SHANKAR, J JANUARY 30, 2019/kr