Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179(3)] [Section 179] [Entire Act] NCT Delhi - Subsection Section 179(3)(c) in The New Delhi Municipal Council Act, 1994 (c)the entry upon the land in which the aforesaid drain is situate with assistants and workmen at all reasonable hours;