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[Cites 0, Cited by 0] [Section 39(7)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(7)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(c)encouragement to gradually sustain themselves without state support and move out of the group home to stay in a place of their own after saving sufficient amount through their earnings;