Delhi High Court - Orders
Indian Oil Corporation Ltd vs M/S Fiberfill Engineers on 6 September, 2023
Author: Manmohan
Bench: Manmohan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 114/2019 & CM APPL. 24305/2019
INDIAN OIL CORPORATION LTD ..... Appellant
Through: Mr. Jayant Mehta, Sr. Advocate with
Ms. Mala Narayan & Mr. Shashwat
Goel, Advocates.
versus
M/S FIBERFILL ENGINEERS ..... Respondent
Through: Mr. Amit Gupta, Mr. H.S Mahapatra
and Mr. Shiv Verma, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 06.09.2023
1. Both the parties are directed to file their short written submissions not exceeding three pages each along with the judgment(s) that they wish to rely upon, at least a week prior to the next date of hearing.
2. List on 18th October, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 6, 2023 AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:29