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Delhi High Court - Orders

Indian Oil Corporation Ltd vs M/S Fiberfill Engineers on 6 September, 2023

Author: Manmohan

Bench: Manmohan

                                          $~3
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) (COMM) 114/2019 & CM APPL. 24305/2019

                                                      INDIAN OIL CORPORATION LTD                                                  ..... Appellant
                                                                                         Through:                Mr. Jayant Mehta, Sr. Advocate with
                                                                                                                 Ms. Mala Narayan & Mr. Shashwat
                                                                                                                 Goel, Advocates.
                                                                                         versus

                                                      M/S FIBERFILL ENGINEERS                                                     ..... Respondent
                                                                                         Through:                Mr. Amit Gupta, Mr. H.S Mahapatra
                                                                                                                 and Mr. Shiv Verma, Advocates.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 06.09.2023

1. Both the parties are directed to file their short written submissions not exceeding three pages each along with the judgment(s) that they wish to rely upon, at least a week prior to the next date of hearing.

2. List on 18th October, 2023.

MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 6, 2023 AK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:29