Delhi High Court - Orders
Indian Veterinary Association Through ... vs Maneka Gandhi on 11 November, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~7(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 334/2021 & I.As. 8800/2021, 8801/2021 & 8802/2021
INDIAN VETERINARY ASSOCIATION THROUGH ITS
PRESIDENT DR UMESH CHANDRA SHARMA AND
TREASURER DR VIJAY KUMAR .... Plaintiff
Through Mr. Sunil Mittal, Senior
Advocate with Ms. Namita
Roy, Ms. Seema Sethi, Mr.
Abhijit Acharya, Ms. Gopa
Biswas and Mr. Dinesh Dogra,
Advocates
versus
MANEKA GANDHI ..... Defendant
Through
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 11.11.2021 I.A. 14584/2021(under Order 1 Rule 8 read with Section 151 of the CPC, 1908) Re-notify on 20th January, 2022.
C.HARI SHANKAR, J NOVEMBER 11, 2021 d.negi Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:15.11.2021 16:55:00