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Himachal Pradesh High Court

Shiva vs . State Of H.P. on 31 July, 2025

Shiva Vs. State of H.P. .

Cr. Appeal No. 28 of 2024 31.07.2025 Present: Ms. Shrishti Chauhan, Advocate, for the petitioner.

Mr. Jatinder K. Sharma, Additional Advocate General, for the respondent /State.

Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge 31st July, 2025 (ravinder) ::: Downloaded on - 31/07/2025 21:30:42 :::CIS