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[Cites 0, Cited by 2] [Section 5C(2)] [Section 5C] [Entire Act]

Union of India - Subsection

Section 5C(2)(b) in The Wild Life (Protection) Act, 1972

(b)making recommendations on the setting up of and management of national parks, sanctuaries and other protected areas and on matters relating to restriction of activities in those areas;