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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

(3)In case of cottage Industries owned by a Company or in co-operative society the State Government may assist in development of such industries by participation in the share capital or by purchasing debentures issued by such company.