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[Cites 0, Cited by 0] [Section 65(6)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(6)(d) in Maharashtra Factories Rules, 1963

(d)where the report of any examination under this rule specifies any conditions and suggestions for the working of a pressure plant or pressure vessel the same shall not be used except in accordance with those conditions and suggestions.