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State of Karnataka - Section

Section 50 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

50. Annual Report.

(1)The Academic Council shall prepare the annual report containing such particulars as the Government may specify, covering each financial year and submit it to the Syndicate on or before such dates as may be prescribed by the Statutes. The Syndicate may pass resolutions thereon and the Academic Council shall take action in accordance therewith. The action taken shall be intimated to the Syndicate.
(2)Copies of the annual report along with the resolution of the Syndicate thereon shall be sent to the Government and shall be laid before both the Houses of the State Legislature.