Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 530 in The Assam Excise Rules, 2016 530. Bottling , blending etc. to be conducted within the distillery enclosure. - All processes connected with bottling, flavoring, blending or colouring foreign liquor must be conducted in a separate building within the distillery enclosure.
