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Union of India - Section

Section 26 in The Sailing Vessels (Inspection) Rules, 1962

26. Ships of Class VII. - Every ship of Class VII shall be provided with

(a)one pump and one fire hose whereby a powerful jet of water can be rapidly directed into any part of the ship :
(b)sufficient portable fire extinguishers to ensure that at least one is available for immediate use in each compartment of the crew spaces and of the passenger spaces, if any:
(c)fire buckets in accordance with the following table-
Lengthof ship in feet Minimumnumber of buckets
50or under. 2,one of which shall be fitted with lanyards,
Over50 but not over 70 3,two of which shall be fitted with lanyards.
Over70. 4,two of which shall be fitted with lanyards.