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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(ja) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(ja)[ The applicant shall demonstrate the preparedness in respect of adequate technological capabilities, data security and human resources. [Inserted by Notification F. No. IRDAI/Reg/15/166/2019, dated 3.12.2019 (w.e.f. 14.3.2016).]