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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(xxi) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(xxi)the Stevedore and Shore Handling Agent shall comply with all the instructions a may be issued from time to time by the Traffi Manager in the interest of safety, improved productivity and labour discipline;