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Bengal Presidency - Section

Section 567 in Police Regulations, Bengal , 1943

567. Reports of serious offences to railway authorities.

- The Superintendent of Railway Police shall, if so desired, report at once to the railway administration all serious offences committed on the railway, and the action taken by the police thereon, and shall from time to time furnish such officer as they appoint with reports of crime.III - Co-operation with District Police