Section 9(3)(ii) in The Food Corporations Rules, 1965

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(ii) in The Food Corporations Rules, 1965

(ii)on a short-term basis from among persons who have been superannuated from the service of Government or of any public sector or private sector undertakings, on such terms and conditions as the Corporation may specify:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(3)(ii) in The Food Corporations Rules, 1965