Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(2)(g) in Bihar Deed Writers Licensing Rules, 1996 (g)he shall attest the document in the following manner after the attestation of the document by the document writer to whom he is attached:-