Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 13 in The Rajasthan Lands Special Irrigation Charges Rules, 1954

13. Procedure of Recoveries.

- Any amount due from an assessee under a notice of demand for betterment charges or acreage rates shall be payable on demand. The procedure for recovery will be the same as followed in the case of recovery land revenue.