Section 3(3)(e) in The Bureau Of Indian Standards Act, 1986

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Union of India - Subsection

Section 3(3)(e) in The Bureau Of Indian Standards Act, 1986

(e)such number of other persons, to represent the Government, industry, scientific and research institutions and other interests, as may be prescribed, to be appointed by the Central Government.

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Union of India - Subsection

Section 3(3)(e) in The Bureau Of Indian Standards Act, 1986