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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(c) in Haryana Co-operative Societies Rules, 1989

(c)he has at any time during a period of one year prior to the date of scrutiny of nomination papers, engaged in any private business, trade or profession of any discription which is carried on by the society;