Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(1)(b) in The Goa Rehabilitation Board Act, 2006

(b)If the person is dissatisfied with the decision of the Board in the matter, he may inform the Board accordingly within one month.