Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Sugar Development Fund Rules, 1983 9. Quorum: [Five members in the case of the Committee and three members] [Substituted vide GSR 599 dated 30.07.2012.] in the case of a sub-committee shall constitute the quorum.
