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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(10) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(10)A copy of draft and final offer document along-with a soft copy shall also be forwarded to the Board, simultaneously with filing of these documents with the designated stock exchange.