Andhra Pradesh High Court - Amravati
P. Venkata Lingam vs The State Of Andhra Pradesh on 2 August, 2024
APHC010324852024
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3328]
(Special Original Jurisdiction)
FRIDAY ,THE SECOND DAY OF AUGUST
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE GANNAMANENI RAMAKRISHNA
PRASAD
WRIT PETITION NO: 16630/2024
Between:
1. P. VENKATA LINGAM, S/O. SUBBAIAH, AGED 48 YEARS, R/O.
ANURNASAMUDRAM VILLAGE, A.S. PETA MANDAL, SPSR
NELLORE DISTRICT.
2. P. SUDHAKAR,, S/O. SUBBAIAH, AGED 40 YEARS, R/O.
ANURNASAMUDRAM VILLAGE, A.S. PETA MANDAL, SPSR
NELLORE DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL
SECRETARY, REVENUE DEPARTMENT, A.P. SECRETARIAT
VELAGAPUDI, GUNTUR DISTRICT.
2. THE DISTRICT COLLECTOR, NELLORE, SPSR NELLORE DISTRICT.
3. THE REVENUE DIVISIONAL OFFICER, ATMAKURU, SPSR
NELLORE DISTRICT.
4. THE TAHSILDAR, A.S. PETA MANDAL, SPSR NELLORE DISTRICT.
...RESPONDENT(S):
Counsel for the Petitioner(S):
1. V VINOD K REDDY
Counsel for the Respondent(S):
2
1. GP FOR REVENUE
The Court made the following:
ORAL ORDER:
Heard Sri V.Vinod K Reddy, learned Counsel for the Petitioners and Sri Arjun Chowdary, learned Assistant Government Pleader for Revenue.
2. At the request of the learned Assistant Government Pleader, to enable him to obtain Written Instructions, post on 09.08.2024.
3. There shall be a direction to permit the Writ Petitioners to carry on with their agricultural activities, till the next listing.
_________________________________ GANNAMANENIRAMAKRISHNA PRASAD, J Dt: 02.08.2024 Note: Issue C.C. today B/o VTS