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State of Karnataka - Section

Section 139A in Karnataka Agricultural Produce Marketing Act 1966

139A. [ Duty of Officers of the Departments to give information and assistance. [Inserted by Act 16 of 1991 w.e.f. 1.8.1991]

- It shall be the duty of every officer of any of the Departments of the State Government to give all necessary information free of charge under the control of Departments to the market committee or its officer authorised in that behalf relating to the import and export of notified agricultural produce into and out of the area of any market committee.]