Delhi High Court - Orders
Lifestyle Equities C.V. & Ors vs Amazon Sellers Service Pvt. Ltd. & Anr on 24 September, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1015/2018
LIFESTYLE EQUITIES C.V. & ORS. ..... Plaintiff
Represented by: Mr.J.Sai Deepak, Advocate for the
applicant/plaintiff
versus
AMAZON SELLERS SERVICE PVT. LTD. & ANR...... Defendant
Represented by: Mr.Saikrishna Rajagopal, Advocate
for D1
Mr.Jayant Mehta, Adv. with
Mr.Maanav Kumar, Ms.Nupur,
Mr.Surya Kapoor, Advocates for D2
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 24.09.2020 The hearing has been conducted through Video Conferencing. I.A.8570/2020 (under Order XXXIX Rule 2A CPC -by plaintiff)
1. After some arguments, learned counsel for the plaintiffs/applicants seeks leave to withdraw the application.
2. Application is dismissed as withdrawn.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 24, 2020/akb Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 1015/2018 Page 1 of 1 Signing Date:24.09.2020 22:18:53 This file is digitally signed by PS to HMJ Mukta Gupta