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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(1)(a) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(a)[ Cases referred to it by any District Committee in respect of which there is difference of opinion amongst members of such Committee; [Substituted by Act No. 16 of 2004, dated 2.1.2005.]