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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(d) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(d)the salary and allowances and other terms and conditions of service of officers and other employees of the Commission under sub-section (3) of section 11 ;