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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(a) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(a)if the notice thereof has not been signed by the proposer and the seconder; or