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[Cites 0, Cited by 48] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(g) in The Income Tax Act, 1961

(g)to furnish a certificate as required by section 203 [or section 206-C] [ Inserted by Act 49 of 1991, Section 68 (w.e.f. 1.10.1991).]; or