Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(f) in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876 (f)for regulating such other matters as appear to the [State] [Substituted by A.L.O.] Government necessary to effect the purpose of this Act.
