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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(c) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(c)"Competent Authority" means any person, officer or authority authorised by the Government, by notification to perform the functions of the competent authority for such areas or in relation to such class of educational institution as may be specified in the notification;